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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(3)(ii) in Constitution of India, 1950

(ii)for the purposes of sub-clause (b) of clause (2), as a reference to the [2001][census.] [Substituted by the Constitution (Eighty-fourth Amendment) Act, 2001, Section 3, for " be construed as a reference to the 1971 census" (w.e.f. 21.2.2002).]