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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(8) in First Statutes of the University of Udaipur

(8)The Committee shall advice the University regarding:-
(a)Suitability of various research projects;
(b)Acceptance of research grants and conditions attached to them;
(c)Allocation of funds for research; and
(d)Any other matter affecting research.