Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60A] [Entire Act] State of Tamilnadu - Subsection Section 60A(i) in The Bharathiar University Act, 1981 (i)all the provisions of the Chennai University Act,1923 (Tamil Nadu Act VII of 1923) and the statutes, ordinances and regulations made thereunder shall continue to apply to the college; and