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[Cites 0, Cited by 0] [Section 954] [Entire Act]

Bengal Presidency - Subsection

Section 954(c) in Police Regulations, Bengal , 1943

(c)The consolidated grant shall on no account be exceeded without the express sanction of the Inspector-General, no matter how many men are enlisted. All applications for extra grants under this head shall be supported by details and full reasons justifying the additional grants.