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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(h) in The Maharashtra Universities Act, 1994

(h)[ The Coordinator, National Social Service, shall be the permanent invitee.] [This clause was added by Maharashtra 55 of 2000, section 33(d).]