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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952

(b)a register-
(i)of all the proprietors;
(ii)of all persons cultivating or otherwise occupying land; and
(iii)of all persons holding land revenue-free specifying the nature and extent of the interest of each.