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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(i) in The Orissa Co-operative Societies Rules, 1965

(i)he has applied in writing for membership in the form laid down by the Committee [subject to the provision of the Act, Rules and the Bye-Laws] [Substituted vide Orissa Gazette Extraordinary No. 500, dated 23.4.1997.];