Section 15(2)(j) in The Punjab Village Common Lands (Regulation) Act, 1961

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(j)the officer by whom and the manner in which the area of shamlat deh referred to in sub-section (2) of Section 5 shall be demarcated; and

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