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[Cites 0, Cited by 0] [Section 115ZA(1)] [Section 115ZA] [Entire Act]

State of Goa - Subsection

Section 115ZA(1)(b) in The Goa Panchayat Raj Act, 1994

(b)lay down the duties of and supervise and control the officers and official of, or holding office under the Taluka Panchayat in accordance with rules made by the Government;