Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(ii) in The U.P. Information Service Rules, 1982

(ii)the second efficiency bar unless his work and conduct are found to be good and he is able to perform his duties in an efficient manner with sufficient initiative and drive and unless his integrity is certified.