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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

11. Issue of orders and practice directions.

- Subject to the provisions of the Andhra Pradesh Electricity Reform Act, 1998 and these Regulations, the Commission may, from time to time, issue orders and practice directions in regard to the implementation of the Regulations and procedure to be followed and various matters which the Commission has been empowered by these Regulations to specify or direct.