Section 27(5)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

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State of Uttar Pradesh - Subsection

Section 27(5)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(a)A panel of six or more experts in each subject of study shall be drawn up by the Chancellor after consulting the corresponding faculty in Indian University or such academic bodies or research institutions in or outside Uttar Pradesh as the Chancellor may consider necessary. Every expert to be nominated by the Chancellor under sub-section (4) shall be a person whose name is borne on such panel.

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State of Uttar Pradesh - Subsection

Section 27(5)(a) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015