Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 602B] [Entire Act] State of Uttar Pradesh - Subsection Section 602B(a) in The General Rules (Civil), 1957 (a)open an index of the case together with an order sheet wherein entries relating to action taken at each stage of the inquiry till its conclusion shall be made :
