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[Cites 0, Cited by 1] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(3) in The Delhi Water Board Act, 1998

(3)No person shall install a booster pump or any other appliance without the permission of the Board on any water main or service pipe or shall pump water supplied by the Board otherwise than in accordance with such conditions as may be specified by regulations made in this behalf.