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Himachal Pradesh High Court

State Of H.P. & Ors vs . Balraj Singh & Anr. on 10 August, 2023

Author: Virender Singh

Bench: Virender Singh

State of H.P. & ors Vs. Balraj Singh & anr.

CMP(M) No. 943 of 2023 .

10.8.2023 Present: Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for the applicant.

Notice be issued to the respondents, on steps of being taken within a week, returnable for 14.9.2023.

.

                      rt                                  (Virender Singh)

                                                              Judge
            August 10, 2023
                 (kalpana)








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