Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(g) in The Chhattisgarh Co-operative Societies Rules, 1962 (g)"Form" means a form appended to these rules;(gg)[ "Government" means the Government of Chhattisgarh;] [Inserted by notification No. F-3135-1157-99-XV-1, dated 14-10-99.]
