Gauhati High Court
Page No.# 1/3 vs The State Of Assam And Anr on 22 May, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010152432019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./774/2019
JAJNESWAR RAJKHOWA AND ANR.
S/O KHARGESWAR RAJKHOWA, R/O. LTG-3(B), SECRETARIAT COMPLES,
RUKMINIGAON, RANGA MANCHA PATH, P.S. DISPUR, DIST- KAMRUP(M),
ASSAM.
2: MD. SOHRABUDDIN AHMED
S/O- LT. KUTUBUDDIN AHMED
R/O- NO. 2 SALBARI
NOONMATI
GUWAHATI-29
P.O. AND P.S. NOONMATI
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP, ASSAM.
2:SMTI NIRMALA SAIKIA
W/O- LT. PADMESWAR SAIKIA
R/O HENGRABARI HOUSING COLONY
DISPUR
GUWAHATI-6
BUILDING NO. 8
E.W.S.- 8
2ND FLOOR
QUARTER NO. 10
P.S.- DISPUR
DIST.- KAMRUP(M)
ASSAM
Advocate for the Petitioner : MR. J I BORBHUIYA, MRS. K H CHOUDHURY,MS F
BEGUM,MR. L MOHAN
Page No.# 2/3
Advocate for the Respondent : PP, ASSAM, MS. S KEMPRAI,MR J CHUTIYA
Linked Case : Crl.Pet./34/2019
JAJNESWAR RAJKHOWA
SON OF - KHARGESWAR RAJKHOWA
R/O- LTG-3(B)
SECRETARIAT COMPLEX
RUKMINIGAON
RANGA MANCHA PATH
POLICE STATION- DISPUR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP
ASSAM.
2:NIRMALA SAIKIA
W/O- LT. PADMESWAR SAIKIA
RESIDENT OF HENGRABARI HOUSING COLONY
DISPUR
GUWAHATI-6
BUILDING NO. 8
E.W.S.- 8
2ND FLOOR
QUARTER NO. 10
P.S. DISPUR
DISTRICT- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 22.05. 2025 Mr. P. Borthakur, learned Addl. Public Prosecutor, Assam has submitted that the case diary as called for has not been received and prays for some more time to produce the case diary.
Prayer is allowed.
Heard Mr. L. Mohan, learned counsel for the petitioners.
List both the matters on 26th June, 2025.
JUDGE Comparing Assistant