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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(b)"Gazette" means the Gazette of Rajasthan Rajpatra published in pursuance of any law for the time being in force under the authority of the State Government;