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State of Telangana - Section

Section 20 in Potti Sreeramulu Telugu University Act, 1985

20. Constitution and functions of Schools and Centres.

(1)The University shall include the Schools of language development, literature, fine arts, history, culture and archaeology, Sanskrit language and literature and philosophy, post-graduate and professional programmes and centres of International Telugu Centre, Translation, text-book preparation, comparative studies, preparation of Telugu Encyclopedia and such other schools as may be prescribed by the statutes.
(2)The constitution and functions of the schools and centres, shall, in all other respects, be such as may be prescribed.
(3)Such School shall comprise such departments of teaching and research as are specified in the first Statutes.