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[Cites 0, Cited by 0] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(c) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(c)in use of every electric winch, a building worker is not permitted to transfer, alter or adjust electric control circuits in case of any defect in such winch;