Tripura High Court
Dayal Chakma And Ors vs The State Of Tripura And Ors on 18 April, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page - 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.1671/2017
Dayal Chakma and Ors.
---- Petitioner(s).
Versus
The State of Tripura and Ors.
---- Respondent(s).
For Petitioner(s) : Mr. Arijit Bhowmik, Advocate. For Respondent(s) : Mr. H Deb, Asstt. S.G., Mr. N Choudhury, Govt. Advocate, Mr. D Bhattacharjee, Advocate. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 18/4/2018 Mr. D Bhattacharjee wants time to file short counter on behalf of respondent Nos.1 to 3.
Name of the counsel be shown in the Cause List. Let the counter be filed within two weeks with advance copy to the petitioners' counsel.
List it again on 11.5.2018, as prayed.
CHIEF JUSTICE Sukhendu