Section 2(2)(h) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

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(h)"key managerial person", in relation to an applicant or a warehouseman, means, -

(i)if the applicant is a partnership firm, each of the partners mentioned in its registered partnership firm deed;

(A)the Chief Executive Officer or the Managing Director;

(B)the Company Secretary;

(C)a Director; and

(D)the Chief Financial Officer;

(ii)if the applicant is a trust, the settler of the trust and each member of the board of trustees;

(iii)if the applicant is a society, the president, secretary and treasurer of the society and each member of its governing body;

(iv)if the applicant is a company, -

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