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[Cites 0, Cited by 84] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(35) in The Wild Life (Protection) Act, 1972

(35)"weapon" includes ammunition, bows and arrows, explosives, firearms, hooks, knives, nets, poison, snares and traps and any instrument or apparatus capable of anaesthetizing, decoying, destroying, injuring or killing an animal;