Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Dwarika Nath Jaiswal vs Bsnl, Faizabad on 23 January, 2009

           Central Information Commission
                                          CIC/AD/A/X/2009/00011/AD

                                                  Dated January 23, 2009

Name of the Appellant              :   Mr.Dwarika Nath Jaiswal

Name of the Public Authority       :   BSNL, Faizabad


Background

1. The Appellant filed an RTI request dt.22.7.08 with the CPIO, BSNL, Faizabad. Het wanted information against 7 points regarding tenders floated by the BSNL. The CPIO replied on 28.7.08 providing point wise information. The Appellant filed an appeal dt.2.8.08 with the Appellate Authority. The Appellate Authority replied on 8.8.08. Not satisfied with the reply. the Appellant filed a second sappeal dt.6.10.08 before the CIC.

2. The Bench of Mrs. Annapurna Dixit, Information Commissioner, scheduled the hearing on January 23, 2009.

3. The Appellate Authority was not present during the hearing.

4. The Appellant's representative Mr. Varisht Narain Singh was present during the hearing.

Decision

4. The Commission directs the CPIO to provide complete information based on the Appellant's first appeal, to the Appellant, within 20 days of receipt of this Order.

5. The appeal is disposed off.

(Annapurna Dixit) Information Commissioner Authenticated true copy:

(K.G.Nair) Designated Officer Cc:
1. Mr.Dwarika Nath Jaiswal Chowk, Tadha Ambaidkar Nagar Uttar Pradesh
2. The CPIO & The Deputy General manager Bharat Sanchar Nigam Limited O/o Chief General Manager Telecom Faizabad 224 001
3. The Appellate Authority & The Chief General manager Bharat Sanchar Nigam Limited O/o Chief General Manager Telecom Faizabad 224 001
4. Officer in charge, NIC
5. Press E Group, CIC