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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Gujarat - Subsection

Section 77(1) in The Gujarat Panchayats Act, 1993

(1)On the constitution of a district panchayat or on its reconstitution under section 13 or under and other provisions of this Act there shall be called the first meeting thereof for the election of its President and the Vice-President from amongst its elected members.