Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 13 in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 13. Manner of election. - The election for the purpose of granting recognition shall be held by secret ballot and in such manner as may be prescribed.
