Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(2)(b) in The West Bengal Alienation Of Land (Regulation) Act, 1960. (b)impose on the transferor a penalty which may amount to double the consideration for which such land was alienated, and