37. General fund and other funds. - (1) With effect from such date as [the Central Government] may specify, the National Housing Bank shall establish a fund to be called the General Fund and all payments by the National Housing Bank shall be made out of the said General Fund.
(2)The Board may, and shall, if so directed by [the Central Government] [Substituted 'the Reserve Bank' by Finance Act, 2018 (Act No. 13 of 2018) dated 29.3.2018.], create a special fund or a reserve fund or such other funds as may be prescribed.
