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State of Telangana - Section

Section 57 in Hyderabad City Police Act, 1348 F

57. Disposal of articles discovered in the execution of search warrant issued by a court outside the City Police limits.

- When in the execution of a search warrant issued by a Court outside the City Police limits any articles for which search is made are found within the City Police limits, such articles together with the list of the same shall be produced before a City Magistrate or the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] and such Magistrate or the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] shall, unless there is good reason to the contrary make an order for such articles to be taken to the Court which issued the search warrant.