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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Haryana - Subsection

Section 84(4) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(4)An acknowledgment of the receipt of application for grant or renewal of licence shall be issued in Form MD-2 on the same day where application is delivered in person and its receipt shall be acknowledged within a period of seven days where such application is received by the registered post;