Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 770] [Entire Act] State of Haryana - Subsection Section 770(d) in Punjab Jail Manual (d)to take receipt from the Deputy Superintendent of the receiving jail for the prisoner's property and documents made over; and