Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Andhra Pradesh - Subsection Section 170(iii) in Andhra Pradesh Rules Under the Registration Act, 1908 (iii)Such date shall be notified to the applicant and also published on the notice board of the Registrar's Office.
