Punjab-Haryana High Court
Paramjit Singh @ Pamma vs Assistant Commissioner Of Customs on 7 October, 2013
Author: Hemant Gupta
Bench: Hemant Gupta, Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of Decision: October 07, 2013
CRA No.1001-DB of 2009
Paramjit Singh @ Pamma ...Appellant
Versus
Assistant Commissioner of Customs ...Respondent
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Mr. Sidakmeet Singh Sidhu, Advocate,
for the appellant(s).
Mr. D.D.Sharma, Advocate,
for the respondent.
HEMANT GUPTA, J.
For order see CRA No.954-DB of 2009 titled 'Gurdev Singh Vs. Assistant Commissioner of Customs'.
(HEMANT GUPTA)
JUDGE
October 07, 2013 (FATEH DEEP SINGH)
Vimal JUDGE
Kumar Vimal
2013.10.25 16:45
I attest to the accuracy and
integrity of this document
Chandigarh