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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Prohibition and Regulation of The use of Public or Private Springs, Tanks, Wells) Rules, 1999

3. Consent of the owner.

- The powers conferred by rule 2, in the case of any private spring, tank, well or water-course, be exercised by the village panchayat, with the consent of the owner of such place.