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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2)(xx) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(xx)the conditions for co-education in the educational institutions and the regulation of the conduct and discipline of.the students and the penalty for misconduct or indiscipline;