Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(2)(ii) in Andhra Pradesh Industrial Single Window Clearance Act, 2002 (ii)to receive applications for all clearances for setting up industrial units with proposed investment upto the amount notified under Section 21;