Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 59] [Entire Act] Union of India - Section Section 131A in The Negotiable Instruments Act, 1881 131A. Application of Chapter to drafts.— The provisions of this Chapter shall apply to any draft, as defined in section 85A, as if the draft were a cheque.
