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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(i) in Rajasthan Armed Constabulary Act, 1950

(i)the number of [battalions] [Substituted by section 9 of Rajasthan Act No. 14 of 1960, published in the Rajasthan Gazetted, Part 4-A, Extraordinary, dated 25.4.1960.] to be constituted;