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State of Rajasthan - Section

Section 2 in Rajasthan Electricity Regulatory Commission (power purchase & procurement process of distribution licencee) Regulations, 2004

2. Definitions.

- In these Regulations, unless the context otherwise requires:-
(1)"Act" shall mean the Electricity Act, 2003
(2)Words and expressions used in these regulations and not defined herein shall bear the same meaning as in the Act.