Andhra Pradesh High Court - Amravati
Ayitam Ramakrishna Mohan Rao vs M Hari Narayanan I.A.S., on 9 August, 2021
Author: M.Satyanarayana Murthy
Bench: M.Satyanarayana Murthy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: C.C.No.1022 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE.
09.08.2021 MSM, J For filing rejoinder, if any, post after two (2) weeks.
________ MSM, J vsl