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[Cites 0, Cited by 0] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(2) in The Coal Mines Regulations, 2011

(2)Where an excavation which has been formed as a result of any mining operation, extends within a distance of 15 metres from a public road or any building, substancial fencing shall be erected and maintained around the excavation.