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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(d)'Head of IP7I Division' means the Head of the Industrial Promotion and Infrastructure Division of the Corporation appointed by the State Government;