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State of Madhya Pradesh - Section

Section 24 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

24.

Printed receipt books shall be supplied by the Chief Executive Officer on payment, to the lessees whose lease exceed Rs. 2,500/- (Rupees two thousand five hundred) in value. Such lessees shall give, or cause to be given, receipt from the printed receipt book, to persons using the ferry for all sums received from them in payment of tolls.