Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Odisha - Subsection Section 116(f) in The Orissa Town Planning and Improvement Trust Act, 1956 (f)meeting such proportion of the cost of management as the Planning authority may, with the sanction of the State Government permit in this behalf; and
