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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(1)(e) in The Tripura Co-operative Societies Rules, 1976

(e)any vacancy of a delegate caused on account of cessation of membership shall be filled by the delegates by co-opting one of the individual members.