Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] Union of India - Subsection Section 45(2)(d) in Road Transport Corporations Act, 1950 (d)[ the issue of passes to the employees of the Corporation and other persons under section 19; [Inserted by Act 28 of 1959, Section 13.]