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Union of India - Section
Section 10 in Notaries Rules, 1956
10. Fees payable to a notary for doing any notarial act. - ]
[(1) Every notary may charge fees not exceeding the rates mentioned below, namely:-(| (a) | For noting an instrument | |
| If the amount of the instrument does not exceed rupees 10,000 | Rs. 35 | |
| If it exceeds rupees 10,000 but does not exceed rupees 25,000 | Rs. 75 | |
| If it exceeds rupees 25,000 but does not exceed rupees 50,000 | Rs. 110 | |
| If it exceeds 50,000 | ||
| (b) | For protesting an instrument:- | |
| If the amount of the instrument does not exceed rupees 10,000 | Rs. 35 | |
| If it exceeds rupees 10,000 but does not exceed rupees 25,000 | Rs 75 | |
| If it exceeds rupees 25,000 but does not exceed rupees 1,00,000 | Rs. 110 | |
| If it exceeds rupees 1,00,000 | Rs. 150 | |
| (c) | For recording a declaration of payment for honour | Rs. 75 |
| (d) | Duplicate protests | half the charge for original |
| (e) | For verifying, authenticating, certifying or attesting the execution of any instrument | Rs. 15 |
| (f) | For presenting any promissory note,hundior bill of exchange for acceptance or payment or demanding better security | Rs. 35 |
| (g) | for administering oath to, or taking affidavit from any person | Rs. 15 |
| (h) | For preparing any instrument intended to take effect in any country or place outside Indian in such form an language as may conform to the law of the place where such deed is intended to operate | Rs. 150 |
| (i) | For attesting or authenticating any instrument to take effect in any country or place outside India in such form and language as may conform to the law of the place where such deed is intended to operate | Rs. 150 |
| (j) | For translating and verifying the translation of any document from one language to another | Rs. 75 |
| (k) | For noting and drawing up ship's protest, boat protest or protest relating to demurrage and other commercial matters | Rs. 150 |
| (l) | For certifying copies of documents as true per page copies of the original | Rs. 5 per page minimum Rs. 10 |
| (m) | For any other notarial act | Such sum as the appropriate Government may fix from time to time.] |