Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 14 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 14. Subject to the control of the Examination Committee, the Secretary shall be responsible for making arrangements for the holding of the Board's examination.
