Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Goa - Subsection Section 7(3)(ii) in Goa Value Added Tax Rules, 2005 (ii)No input tax credit shall be available to the purchasing registered dealer in respect of purchases made from outside the State.