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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(6) in Shatabdi Anna Kalash Yojana Rules, 2011

(6)In case any person of the vulnerable section is found facing the condition of starvation, the Mukhiya or the ward counciloner, as the case may be, shall immediately direct the PDS shop owner to supply food grains from the aforesaid revolving stock to the concerned person at the following scale:
(i)10 kg (ten kilogram) for one week to an adult.
(ii)7 kg (seven kilogram) for one week to a child.